Shiladitya Banerjee And Ors vs The State Of West Bengal
2025 Latest Caselaw 2484 Cal/2

Calcutta High Court

Shiladitya Banerjee And Ors vs The State Of West Bengal on 9 September, 2025

OD-13

                                   ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                    EC/7/2025

                        SHILADITYA BANERJEE AND ORS.
                                     VS
                         THE STATE OF WEST BENGAL


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 9th September, 2025.

Appearance:

Mr. Ramanuj Ray Chowdhuri, Adv.

...for the added parties/decree-holders

The Court: Learned Advocate for the decree-holder is present.

None appears for the judgment-debtor.

It is submitted by the decree-holders that the Special Leave Petition

filed by the judgment-debtor is dismissed on 29th August, 2025. However,

as none appears for the judgment-debtor, in the interest of Justice, the

matter stands adjourned till 11th September, 2025. No further

adjournment will be granted.

The compilation filed be kept with the record.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)