And Anr vs The Kolkata Municipal
2025 Latest Caselaw 2483 Cal/2

Calcutta High Court

And Anr vs The Kolkata Municipal on 9 September, 2025

OD-1
                                       WPO/256/2020

                          IN THE HIGH COURT AT CALCUTTA
                             Constitutional Writ Jurisdiction
                                    ORIGINAL SIDE


                                             JAYGRIH NIRMAN PRIVATE LIMITED
                                             AND ANR.

                                                         -VERSUS-

                                             THE KOLKATA MUNICIPAL
                                             CORPORATION AND ORS.

    BEFORE:
    The Hon'ble JUSTICE SHAMPA DUTT (PAUL)

Date : 9th September, 2025.

Appearance:

Mr. Arindam Banerjee, Sr. Adv. Mr. Debdutt Mukherjee, Adv. Ms. Nairanjana Ghosh, Adv.

Ms. Sayani Chatterjee, Adv.

.... for the petitioner.

Mr. Alak Kumar Ghosh, Adv.

Mr. Swapan Kumar Debnath, Adv.

...for the KMC.

The Court : On hearing the learned counsel for the parties, let the matter

be fixed for further hearing on 4th November, 2025.

Petitioner to file his written notes with judgment relied upon, if any.

(SHAMPA DUTT (PAUL), J.)

A.Sadhukhan