Laxmi Pat Surana vs Future Enterprises Limited And Anr
2025 Latest Caselaw 2480 Cal/2

Calcutta High Court

Laxmi Pat Surana vs Future Enterprises Limited And Anr on 9 September, 2025

OD-1

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE

                             APO/114/2022
                           LAXMI PAT SURANA
                                  VS
                   FUTURE ENTERPRISES LIMITED AND ANR
BEFORE:
The Hon'ble JUSTICE SUBHENDU SAMANTA
Date : 09th September, 2025.
                                                                             Appearance:
                                                      Mr. Laxmi Pat Surana (in person)
                                                                       .for the appellant.
                                                             Mr. Rishad Medora, Adv.,
                                                          Ms. Arti Bhattacharyya, Adv.,
                                                              ..for the respondent no. 2.

The Court:- This matter appears for correction.

In the judgment dated 4th September, 2025, the representations on

behalf of the appellant were made by learned counsels namely, Mr. Arindam

Paul, learned advocate and Ms. Subhasri Chatterjee, learned advocate.

It appears that Mr. Sakya Sen, learned senior counsel has argued the

matter on behalf of the appellant. Name of Mr. Sakya Sen and his submissions

were duly noted in the body of the judgment but his name was not appearing

in the place of the representation on behalf of the appellant.

Accordingly, the necessary correction is required to be made in the first

page of the judgment at the place of the representations for the appellant. It is

directed to incorporate the name of Mr. Sakya Sen, learned senior advocate in

the place of the representations for the appellant.

The department is directed to do such necessary corrections in the body

of the judgment within a period of fortnight.

(SUBHENDU SAMANTA, J.)

Arsad