Shining Vyapaar Private Limited vs M/S. Priyanti Construction And Ors
2025 Latest Caselaw 2449 Cal/2

Calcutta High Court

Shining Vyapaar Private Limited vs M/S. Priyanti Construction And Ors on 8 September, 2025

OCD-17
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                               EC-COM/512/2024

                     SHINING VYAPAAR PRIVATE LIMITED
                                    VS
                   M/S. PRIYANTI CONSTRUCTION AND ORS.

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : September 8, 2025.
                                                                        Appearance :
                                                             Mr. Rohit Banerjee, Adv.
                                                             Ms. Kanchan Jaju, Adv.
                                                              ... for the decree-holder

                                                        Mr. Aniruddha Mitra, Sr. Adv.
                                                               Ms. Dipika Banu, Adv.
                                                                 Ms. Bolivia Roy, Adv.
                                                           ... for the judgment-debtor


     1.

All the four judgment-debtors have filed their respective affidavit-of-

assets after serving the copy to the learned Counsel for the decree-

holder. Let the same be kept with the record.

2. Counsel for the decree-holder submits that the judgment-debtors have

not filed their affidavit-of-assets in its true spirit and as such, he

intends to examine the judgment-debtors.

3. In view of the submission made by the Counsel for the decree-holder,

let the matter appear on 23rd September, 2025 at 3:45 PM for

examination of the judgment-debtors.

(KRISHNA RAO, J.)

RS