Kalpataru Agroforest Enterprises ... vs State Bank Of India And Anr
2025 Latest Caselaw 2446 Cal/2

Calcutta High Court

Kalpataru Agroforest Enterprises ... vs State Bank Of India And Anr on 8 September, 2025

OCD-14
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                            EC-COM/405/2024
                  IA NO.GA-COM/2/2025, GA-COM/3/2025

         KALPATARU AGROFOREST ENTERPRISES PRIVATE LIMITED
                                VS
                    STATE BANK OF INDIA AND ANR.

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : September 8, 2025.
                                                                      Appearance :
                                                     Mr. Shuvasish Sengupta, Adv.
                                                        Mr. Sarosij Dasgupta, Adv.
                                                             Mr. Balarko Sen, Adv.
                                                            Mrs. Subhra Das, Adv.
                                                           ... for the decree-holder


 1.

Learned Counsel for the decree-holder is present. None appears on

behalf of the judgment-debtors.

2. Due to the resolution of the Bar, the case is adjourned.

3. Let the matter appear tomorrow (9th September, 2025) under the heading

"For Orders".

(KRISHNA RAO, J.)

RS