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De Converter India Private Limited vs La Chemico Pvt Ltd And Ors
2025 Latest Caselaw 2443 Cal/2

Citation : 2025 Latest Caselaw 2443 Cal/2
Judgement Date : 8 September, 2025

Calcutta High Court

De Converter India Private Limited vs La Chemico Pvt Ltd And Ors on 8 September, 2025

OCD-47
                                  ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                             IA NO: GA-COM/1/2025
                               IN CS-COM/50/2025

                   DE CONVERTER INDIA PRIVATE LIMITED
                                  -VS-
                      LA CHEMICO PVT LTD AND ORS.

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : September 8, 2025.
                                                                           Appearance:
                                                          Mr. Suvashish Sengupta, Adv.
                                                                 Mr. Debraj Sahu, Adv.
                                                             Mr. Bhaskar Dwivedi, Adv.
                                                               Ms. Antara Biswas, Adv.
                                                              Mr. Tamoghna Saha, Adv.
                                                                      ... for the plaintiff


     1.

The plaintiff has filed the present application being GA-

COM/1/2025 under Order-XIIIA of the Code of Civil Procedure

praying for summary judgment. Affidavit of service filed by the

plaintiff be kept with the record.

2. As none appears on behalf of the defendant, liberty is granted to file

affidavit-in-opposition within a period of two weeks; reply, if any,

within a week thereafter.

3. Let the matter appear on 7th November, 2025.

4. The plaintiff is directed to communicate this order to the defendant

for information of the defendant.

(KRISHNA RAO, J.)

DB

 
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