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Veikle Grain Ltd vs Vijaywargi Pulses And Grains Agency ...
2025 Latest Caselaw 2441 Cal/2

Citation : 2025 Latest Caselaw 2441 Cal/2
Judgement Date : 8 September, 2025

Calcutta High Court

Veikle Grain Ltd vs Vijaywargi Pulses And Grains Agency ... on 8 September, 2025

Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIPD-12
                    IN THE HIGH COURT AT CALCUTTA
                              ORIGINAL SIDE
                       (Ordinary Original Civil Jurisdiction)

                             IA NO. GA/2/2024
                              In EC/113/2019

                           VEIKLE GRAIN LTD.
                                  Vs
             VIJAYWARGI PULSES AND GRAINS AGENCY PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th September, 2025.

Appearance:

Mr. M. Bachawat, Adv.

...for the award-holder

Mr. Aditya Garodia, Adv.

Mr. Aritra Basu, Adv.

Mr. Pintu Ghosh, Adv.

...for the judgment-debtor

The Court: The matter is taken up in the third call.

Supplementary Written Notes of Submissions filed on behalf of the

judgment-debtor be kept with the records.

As prayed for by the award holder, let this matter appear on 15

September, 2025.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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