Kotak Mahindra Bank Limited vs Great Wall Corporate Services Pvt. Ltd. ...
2025 Latest Caselaw 2440 Cal/2

Calcutta High Court

Kotak Mahindra Bank Limited vs Great Wall Corporate Services Pvt. Ltd. ... on 8 September, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIPD-13
                     IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE
                        (Ordinary Original Civil Jurisdiction)

                              IA NO. GA/2/2025
                               In EC/310/2019

                   KOTAK MAHINDRA BANK LIMITED
                                Vs
          GREAT WALL CORPORATE SERVICES PVT. LTD. AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th September, 2025.

Appearance:

Mr. Paritosh Sinha, Adv.

Ms. Shreyashee Das, Adv.

Mr. Rohan Kr. Thakuer, Adv.

Mr. T. Dasgupta, Adv.

...for the award-holder

The Court: None appears on behalf of the judgment-debtor nor is any

adjournment prayed for on their behalf even in the third call.

Heard the award-holder.

In view of the absence of the judgment-debtors, the matter stands

adjourned for the day.

(RAVI KRISHAN KAPUR, J.)

S.Bag