Satrughan Khatick vs The Kolkata Municipal Corporation And ...
2025 Latest Caselaw 2432 Cal/2

Calcutta High Court

Satrughan Khatick vs The Kolkata Municipal Corporation And ... on 4 September, 2025

Supplementary List
                                    ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE

                                    WPO/400/2021

                         SATRUGHAN KHATICK
                              VERSUS
             THE KOLKATA MUNICIPAL CORPORATION AND ORS.

                                       WITH

                                    WPO/708/2021

                           PRADIP KHATICK
                                VERSUS
                KOLKATA MUNICIPAL CORPORATION AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date: 4th September, 2025

Appearance Ms. Sonali Sengupta, Adv.

..for the writ petitioners

The Court: The matter has been listed in the supplementary list at the

instance of the writ petitioners.

An error has been pointed out in the appearance column of the judgment

of this Court dated September 3, 2025 which may be rectified in the following

manner:-

(i) The name of "Ms. Peu R. Mallick", as appearing to have

represented the petitioner, is substituted by the name "Ms. Sonali

Sengupta".

Let this order of rectification be considered as part and parcel of this

Court's judgment dated September 3, 2025 passed in WPO/400/2021 and

WPO/708/2021.

(RAI CHATTOPADHYAY, J.)

R.Bhar