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Mpmc Pvt. Ltd vs Canara Bank
2025 Latest Caselaw 2430 Cal/2

Citation : 2025 Latest Caselaw 2430 Cal/2
Judgement Date : 4 September, 2025

Calcutta High Court

Mpmc Pvt. Ltd vs Canara Bank on 4 September, 2025

             ORDER                                             OD - 3

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                 EC/287/2011
                               IA NO: GA/3/2023
                                  GA/4/2024
                                MPMC PVT. LTD.
                                       VS
                                 CANARA BANK

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 4th September, 2025.

Appearance:

Mr. Farhan Ghaffar, Adv.

Ms. Swati Bhattacharya, Adv.

Mr. Zafar Jilani, Adv.

...for petitioner.

Mr. Souvik Ghosh, Adv.

...for the Judgment Debtor.

The Court:- Learned advocates for the parties are present. As there is

stay passed by the Hon'ble Appeal Court let this matter appear on 18.11.2025.

(BISWAROOP CHOWDHURY, J.)

R.D. Barua

 
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