Tara Properties Private Limited vs Arcl Organics Limited
2025 Latest Caselaw 2429 Cal/2

Calcutta High Court

Tara Properties Private Limited vs Arcl Organics Limited on 4 September, 2025

             ORDER                                              OD - 14

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                               IA NO. GA/1/2025
                                 In EC/69/2024
                       TARA PROPERTIES PRIVATE LIMITED
                                       Vs
                            ARCL ORGANICS LIMITED

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 4th September, 2025.

Appearance:

Ms. Sormi Dutta, Adv.

...for decree-holder. Mr. Sourojit Dasgupta, Adv. Mr. A. Chowdhury, Adv. ..for the judgment debtor.

The Court:- Let this application appear on 23.09.2025.

(BISWAROOP CHOWDHURY, J.)

R.D. Barua