Madhumita Gupta And Ors vs Firhad Hakim
2025 Latest Caselaw 2368 Cal/2

Calcutta High Court

Madhumita Gupta And Ors vs Firhad Hakim on 2 September, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD-6
                                   CC/53/2025

                      IN THE HIGH COURT AT CALCUTTA
                      Special Civil Jurisdiction (Contempt)
                                ORIGINAL SIDE


                                            MADHUMITA GUPTA AND ORS.

                                                      -VERSUS -

                                            FIRHAD HAKIM, MAYOR AND ANR.

BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK

And THE HON'BLE JUSTICE MD. SHABBAR RASHIDI Date : 2nd September, 2025.

Appearance :

Mr. Diptomoy Talukdar, Adv. Mr. Dibyendu Ghosh, Adv.

M<r. T. Talukdar, Adv.

...for the petitioner.

Mr. Alak Kumar Ghosh, Adv.

Mr. Dilip Kumar Chatterjee, Adv.

...for the alleged contemnor.

The Court :- We are informed that the Special Leave Petition (SLP)

directed against the judgment and order, violation of which is complained of in

the instant contempt petition, is still pending.

In such circumstances, list the contempt petition in the monthly list

of December, 2025.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) A/s.