Sudha Jayaswal vs Gupta Engineering Company And Ors
2025 Latest Caselaw 2367 Cal/2

Calcutta High Court

Sudha Jayaswal vs Gupta Engineering Company And Ors on 2 September, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

 O- 59

                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL AND CIVIL JURISDICTION
                                ORIGINAL SIDE

                                IA NO. GA/1/2024
                                  In CS/12/2023

                              SUDHA JAYASWAL
                                     Vs
                     GUPTA ENGINEERING COMPANY AND ORS

 BEFORE:
 The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 2nd September, 2025.

Appearance:

Ms. Tiana Bhattacharyya, Adv. Mr. Dilip Kumar Ghosh, Adv.

...for the plaintiff.

Mr. Zeeshan Haque, Adv.

Mr. Aditya Kanodia, Adv.

Mrs. Madhurima Chakrabarti, Adv.

...for the defendants.

The Court: After hearing the parties, the matter is adjourned till 8th

October, 2025 to enable the Learned Counsel of the respective parties to

consider the judgments relied upon and cited by their other sides.

(ARINDAM MUKHERJEE, J.)

S.Mandi