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Eastern Trade Centre vs Macmet India Private Limited
2025 Latest Caselaw 2343 Cal/2

Citation : 2025 Latest Caselaw 2343 Cal/2
Judgement Date : 1 September, 2025

Calcutta High Court

Eastern Trade Centre vs Macmet India Private Limited on 1 September, 2025

OC-13
                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL SIDE
                          [Commercial Division]

                              CS-COM/61/2024
                            (Old No:CS/42/2015)
                              GA-COM/7/2025

                       EASTERN TRADE CENTRE
                                 -VS-
                     MACMET INDIA PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : September 01, 2025.
                                                                        Appearance:
                                                               Mr. Aritra Basu, Adv.
                                                             Ms. Sonia Sharma, Adv.
                                                                   ... for the plaintiff

                                                             Ms. Vedika Sureka, Adv.
                                                                 ... for the defendant



   1.

Plaintiff has filed an application being GA-COM/7/2025 praying for

judgment on admission.

2. Counsel for the defendant prays for time to file affidavit in opposition.

3. Let the affidavit in opposition be filed within two weeks. Reply, if any,

thereto be filed within a week thereafter.

4. Counsel for the defendant also prays for extension of time to comply

with the provisions of the Commercial Court Act in respect of CS-

COM/61/2024.

5. Considering the submissions made by the counsel for both the

parties, the defendant is directed to file affidavit in opposition in

connection with GA-COM/7/2025 within two weeks. Reply, if any,

thereto be filed within a week thereafter.

6. The defendant is also directed to complete the process of comply with

the provisions of Commercial Court Act in respect of CS-

COM/61/2024, within a period of two weeks from date.

7. List the matter on 25th September, 2025, for hearing of GA-

COM/7/2025, under the heading "Adjourned Motion".

(KRISHNA RAO, J.) S.De

 
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