Omdayal Educational And Research ... vs Shyam Sundar Agarwal And Ors
2025 Latest Caselaw 2336 Cal/2

Calcutta High Court

Omdayal Educational And Research ... vs Shyam Sundar Agarwal And Ors on 1 September, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

O-3
                          ORDER SHEET


                IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                          ORIGINAL SIDE


                         IA No. GA/1/2025
                                 In
                            CS/95/2025

      OMDAYAL EDUCATIONAL AND RESEARCH SOCIETY AND ANR.
                            -VS-
               SHYAM SUNDAR AGARWAL AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 1st September, 2025.

Appearance:

Mr. Soumendra Nath Mookherjee, Sr. Adv.

Mr. Ratnanko Banerji, Sr. Adv. Mr. Deepan Kr. Sarkar, Adv. Mr. Dinabandhu Das, Adv. Mr. Subhrojyoti Mookherjee, Adv.

Mr. Yash Singhi, Adv.

Mr. Naman Chowdhury, Adv. Mr. Samriddha Sen, Adv.

Ms. Deepti Priya, Adv.

Mr. Dipayan Das, Adv.

... for the plaintiffs

Mr. Surajit Nath Mitra, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Chayan Gupta, Adv.

Ms. Iram Hassan, Adv.

Mr. Pourush Bandopadhyay, Adv.

Ms. Yukti Agarwal, Adv.

Mr. Himanshu Bhawsinghka, Adv. ... for Omdayal Educational and Research Society

Mr. Abhrajit Mitra, Sr. Adv. Mr. Dhirendra Nath Sharma, Sr. Adv.

Mr. Debanjan Mandal, Adv. Mr. Sarvapriya Mukherjee, Adv. Mr. Satadeep Bhattacharyya, Adv.

Ms. Iram Hassan, Adv.

Ms. Yukti Agarwal, Adv.

Mr. Himanshu Bhawsinghka, Adv. ... for the defendant nos.1, 2 and 3

Mr. Ranjan Bachawat, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Bhavesh Garodia, Adv. Ms. Iram Hassan, Adv.

Ms. Yukti Agarwal, Adv.

Mr. Himanshu Bhawsinghka, Adv.

... for the defendant no.4

Mr. Jishnu Chowdhury, Sr. Adv. Mr. Abhidipta Tarafdar, Adv. Mr. Amartya Basu, Adv.

... for the defendant nos.5 & 6

Mr. Joyaip Kar, Sr. Adv.

Mr. Abhijit Sarkar, Adv. Mr. Sourodeep Banerjee, Adv.

... for the teachers

Mr. Sabyasachi Chowdhury, Sr. Adv.

Mr. Rajarshi Dutta, Adv. Mr. Shounak Mukhopadhyay, Adv.

Ms. Pooja Sah, Adv.

... for Tarita Sanjiv Agarwal, Natasha Dandia Agarwal and Ritu Agarwal

The Court: Reply on behalf of the defendant no.4 dealing with

the additional judgments relied on by the plaintiffs at the time of

reply along with the new documents is commenced and concluded.

On the prayer of the defendant nos.1, 2 and 3 and the

Society, the matter is adjourned and shall appear on 3rd

September, 2025.

(ARINDAM MUKHERJEE, J.)

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