Union Bank Of India And Anr vs Indian Bank And Anr
2025 Latest Caselaw 2901 Cal/2

Calcutta High Court

Union Bank Of India And Anr vs Indian Bank And Anr on 31 October, 2025

od-4
                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                 AP/172/2025

                          UNION BANK OF INDIA AND ANR
                                       VS
                              INDIAN BANK AND ANR

  BEFORE:
  The HON'BLE JUSTICE SUJOY PAUL, ACTING CHIEF JUSTICE
  Date: 31st October, 2025.

                                                                     Appearance:
                                                     Mr. Ranajit Chowdhury, Adv.
                                                       Mr. Purnendu Mondal, Adv.
                                 Ms. Sompoorna Saha, Adv...for applicant/petitioner.

                                             Ms. Babita Dey, Adv. ...for respondent.

The Court: Affidavit of service is taken on record.

As prayed for by learned counsel for the applicant, list the matter

on 7th November, 2025 to enable him to argue the matter armed with relevant

judgment.

(SUJOY PAUL, ACJ.)

Sm/pkd.