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Saltee Infrastructure Limited vs M/S Shivam Industrial Parks And Estates ...
2025 Latest Caselaw 3225 Cal/2

Citation : 2025 Latest Caselaw 3225 Cal/2
Judgement Date : 28 November, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Saltee Infrastructure Limited vs M/S Shivam Industrial Parks And Estates ... on 28 November, 2025

OCD-6
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE
                             (Commercial Division)

                               APOT/259/2025
                   IA NO: GA-COM/1/2025, GA-COM/2/2025

                         Saltee Infrastructure Limited
                                       VS
                  M/S Shivam Industrial Parks and Estates Ltd


   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH
   Date : 28th November, 2025.
                                                                       Appearance
                                                           Mr. Sakya Sen, Sr. Adv.
                                                         Mr. Amritam Mandal, Adv.
                                                           Ms. Swati Agarwal, Adv.
                                                                ...for the petitioner

                                                   Mr. Jishnu Chowdhury, Sr. Adv.
                                                        Ms. Ujjaini Chatterjee, Adv.
                                                       Mr. Nishant Kr. Saraf, Addv.
                                                             Ms. Neha Gupta, Adv.
                                                               ...for the respondent

The Court: Learned Counsel for the parties are at liberty to file a brief

note not exceeding three-pages, along with the relevant judgments they seek

to rely upon to decide the issue of maintainability of the present petition. Let

the same be done by 2nd December, 2025.

Matter heard. C.A.V.

(GAURANG KANTH, J.)

R.Bhar

 
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