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Devesh Sonthalia And Anr vs Eversub India Pvt Ltd And Ors
2025 Latest Caselaw 3208 Cal/2

Citation : 2025 Latest Caselaw 3208 Cal/2
Judgement Date : 27 November, 2025

Calcutta High Court

Devesh Sonthalia And Anr vs Eversub India Pvt Ltd And Ors on 27 November, 2025

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-3

                        In The High Court at Calcutta
                            Commercial Division
                               Original Side

                          IA NO. GA-COM/4/2025
                           In CS-COM/827/2024

                       DEVESH SONTHALIA AND ANR
                                  VS
                     EVERSUB INDIA PVT LTD AND ORS



BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : November 27, 2025.

Appearance :

Mr.Mohit Gupta, Adv.

Ms. Sanchita Mukherjee, Adv.

Mr. A. P. Agarwalla, Adv.

... for the plaintiffs

Mr. Vipul Kundalia, Sr. Adv. Mr. Rajesh Bharadwaj, Adv.

Ms. Aritra Chakrabarty, Adv. Mr. Anindya Kanan, Adv.

Mr. Sattik Rout, Adv.

The Court :- Since an interrelated issue is under consideration of this

Court and the argument is in progress in the previous matter i.e. IA No. GA-

COM/2/2025, arising out of CS-COM/825/2024, the hearing of this

matter stands adjourned for the time being.

The parties shall be at liberty to mention after the judgment is

pronounced in the previous matter.

(ANIRUDDHA ROY, J.)

RS

 
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