Thirdwave Fiscal And Investment ... vs Amit Vanijya Pvt Ltd And Anr
2025 Latest Caselaw 3207 Cal/2

Calcutta High Court

Thirdwave Fiscal And Investment ... vs Amit Vanijya Pvt Ltd And Anr on 27 November, 2025

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-12



                          In The High Court at Calcutta
                              [Commercial Division]
                                 Original Side

                             IA NO. GA-COM/4/2025
                              In CS-COM/674/2024

          THIRDWAVE FISCAL AND INVESTMENT SERVICES PVT LTD
                                 VS
                   AMIT VANIJYA PVT LTD AND ANR.

BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : 27th November, 2025.

Appearance :

Mr. Deepnath Roy Chowdhury, Adv.

Mr. Debraj Sahu, Adv.

Mr. Bhaskar Dwivedi, Adv.

Ms. Jyoti Rauth, Adv.

Mr. Tamoghna Saha, Adv.

...for the plaintiff

The Court :- Mr. Bhaskar Dwivedi, learned Counsel led by Mr.

Deepnath Roy Chowdhury, learned Counsel appears for the plaintiff.

This is an application praying for summary judgment filed by the

plaintiff.

The record shows that despite direction, the defendants have not yet

filed affidavit in opposition.

For the ends of justice, time to file affidavit in opposition stands

peremptorily extended till December 17, 2025.

Affidavit in reply, if any, thereto shall be filed by January 19, 2026.

The matter shall appear under the heading "Adjourned Motion" in

the monthly list of February, 2026.

(ANIRUDDHA ROY, J.)

Sbghosh