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Tirupati Vancom Private Limited vs James Glendye And Co. Private Limited ...
2025 Latest Caselaw 3189 Cal/2

Citation : 2025 Latest Caselaw 3189 Cal/2
Judgement Date : 26 November, 2025

Calcutta High Court

Tirupati Vancom Private Limited vs James Glendye And Co. Private Limited ... on 26 November, 2025

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-4

                 In The High Court at Calcutta
                         [Commercial Division]
                               Original Side

                          IA NO. GA-COM/2/2025
                            In CS-COM/70/2025

                  TIRUPATI VANCOM PRIVATE LIMITED
                                Vs
           JAMES GLENDYE AND CO. PRIVATE LIMITED AND ORS

BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY
Date : 26th November, 2025.

                                                                           Appearance :
                                                               Mr. K. R. Thaker, Sr. Adv.
                                                              Ms. Sneha Singhania, Adv.
                                                              Ms. S. Ghoshdastidar, Adv.
                                                                       ... for the plaintiff.

                                                                Mr. Paritosh Sinha, Adv.
                                                                Mr. Zeeshan Haque, Adv.
                                                                  Mr. K. K. Pandey, Adv.
                                                                  Ms. Sonia Nandy, Adv.
                                                                 Mr. Mallika Bothra, Adv.
                                                                ... for the defendant no.1.

                                                                 Mr. Rudrajit Sarkar, Adv.
                                                              Mr. Jai Kumar Surana, Adv.
                                                                Mr. Abhimonyu Roy, Adv.
                                                              ... for the defendant no.2&3.

                                                        Mr. Shounak Mukhopadhyay, Adv.
                                                                 ... for respondent no.4,5.



        The Court :- Mr. K. R. Thaker, learned senior Advocate appears for

the plaintiff.

        Mr. Rudrajit Sarkar, learned Advocate appears for defendant nos. 2

and 3. Mr. Zeeshan Haque, learned Advocate appears for defendant no.1.

        None appears for the rest of the respondents.
                                        2


       IA No. GA-COM/2/2025 is an application filed under Section 8 of

the Arbitration and Conciliation Act, 1996 by defendant nos. 2 and 3. This

is fixed for hearing today.

       Mr. Sarkar, learned Advocate appearing for defendant nos. 2 and 3

prays for an adjournment on the ground that the learned arguing senior

Counsel Mr. Ratnanko Banerji has some personal difficulty today and

tomorrow.

       Mr. Thaker, learned Advocate submits that unless the Section 8

application is disposed of his application is stuck, seeking attachment

before judgment and the consequential injunction.

       In view of the above, the matter shall appear under the heading 'New

Motion' on December 3, 2025.



                                                     (ANIRUDDHA ROY, J.)


mg




                              IA NO. GA-COM/2/2025
                                In CS-COM/70/2025
                                      A.R., J.

 
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