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Syama Prasad Mookherjee Port vs Lmj Shipping Pvt Limited
2025 Latest Caselaw 3152 Cal/2

Citation : 2025 Latest Caselaw 3152 Cal/2
Judgement Date : 24 November, 2025

Calcutta High Court

Syama Prasad Mookherjee Port vs Lmj Shipping Pvt Limited on 24 November, 2025

OCD-2
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE
                            (Commercial Division)

                                 EC/320/2021

                THE BOARD OF MAJOR PORT AUTHORITY FOR
                SYAMA PRASAD MOOKHERJEE PORT, KOLKATA
                                   VS
                        LMJ SHIPPING PVT LIMITED


   BEFORE:
   The Hon'ble JUSTICE GAURANG KANTH

Date : 24th November, 2025.

Appearance Mr. Subhankar Nag, Adv. Mr. Ashok Kumar Jena, Adv.

...for the award-holder

Ms. Rashmi Bothra, Adv. ...for the judgment-debtor

The Court: Learned Counsel for the award-holder prays for an

adjournment.

Let this matter be adjourned for two weeks.

(GAURANG KANTH, J.)

R.Bhar

 
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