Limited Co vs The Calcutta Stock Exchange ...
2025 Latest Caselaw 3096 Cal/2

Calcutta High Court

Limited Co vs The Calcutta Stock Exchange ... on 18 November, 2025

OD- 11
                               ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                                EC/129/2007
                               IN TS/419/1996
                              IA NO: GA/1/2025

             M/S. BLUE HEAVENS AGRO INDUSTRIES PUBLIC
                            LIMITED CO.
                                 VS
           THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD.

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: November 18, 2025.

Appearance:

Ms. Aishwarya Rajyshree, Adv. (vc) Mr. Chandra Gupta Kamal, Adv.

...for decree-holder

Mr. Anirban Ray, Sr. Adv.

Mr. Chayan Gupta, Adv.

Mr. Uttam Kr. Mandal, Adv.

...for the Calcutta Stock Exchage Association Ltd.

The Court: The Learned Advocate representing both the Decree-Holder as

well as the judgment debtor are to place the certified copies of the orders

relating to TS/419/1996 pending before the Sub Judge III, Patna.

Next date be fixed on 6th January, 2026.

Affidavit in reply filed by the learned Advocate representing the

judgment-debtor be kept on record.

(ANANYA BANDYOPADHYAY, J) gb./bp