Generation Co Ltd And Anr vs R S Construction And Anr
2025 Latest Caselaw 3032 Cal/2

Calcutta High Court

Generation Co Ltd And Anr vs R S Construction And Anr on 13 November, 2025

OCD-4
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                              Commercial Division
                                ORIGINAL SIDE

                                AP-COM/21/2023

                  MANAGING DIRECTOR BIHAR STATE POWER
                      GENERATION CO LTD AND ANR
                                  VS
                       R S CONSTRUCTION AND ANR

BEFORE:
The Hon'ble JUSTICE GAURANG KANTH
Date: 13th November, 2025.

                                                                 APPEARANCE:
                                                              Mr. U. P. Singh, Sr. Adv.
                                                             Mr. Kumar Manish, Adv.
                                                                Mr. S. K. Poddar, Adv.
                                                       Mr. Abin Lal Chakravarty, Adv.
                                                                  ...for the petitioners.

                                                           Mr. Prashant Kumar, Adv.
                                                          Ms. Bhawna Tekriwal, Adv.
                                                               ...for respondent no. 1.

The Court : Heard Mr. U.P. Singh, learned senior counsel for the

petitioners and Mr. Prashant Kumar, learned counsel appearing for the

respondent no. 1.

The matter is reserved for judgment.

Parties are at liberty to file their written notes of submission not

exceeding more than 3 or 5 pages along with judgment they wish to rely upon

within one week.

(GAURANG KANTH, J.)

KB AR(CR)