Citation : 2025 Latest Caselaw 3029 Cal/2
Judgement Date : 13 November, 2025
OCD-50
In the High Court at Calcutta
Commercial Division
Original Side
CS-COM/147/2024
[Old No. CS/67/2019]
IA No. GA-COM/4/2025
DINESH KUMAR GOYAL
VS
NITIN KUMAR YADAV AND ANOTHER
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY
Date : November 13, 2025.
Appearance:
Mr. Pratyush Patwari, Adv.
... for the plaintiff
Ms. Anjana Banerjee, Adv.
... for the defendant no.2
In Re : IA No. GA-COM/4/2025
The Court: This is an application filed by the plaintiff praying for a
summary judgment against the defendant no.1 and certain further
directions upon the defendant no.2.
There is no scope for any interim order.
None appears for the defendant no.1.
Ms. Anjana Banerjee, learned Advocate appears for the defendant
no.2.
Affidavits are called for.
The defendants shall file their affidavit-in-opposition on or before
December 23, 2025. Affidavit-in-reply, if any, shall be filed by January 20,
2026.
2
The matter shall appear under the heading "Suits" on February
19, 2026. However, the application shall be taken up first.
(ANIRUDDHA ROY, J.)
RS
CS-COM/147/2024
[Old No. CS/67/2019]
IA No. GA-COM/4/2025
A.R., J.
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