Saha And Co vs Ram Nath Jhunjhunwala
2025 Latest Caselaw 2982 Cal/2

Calcutta High Court

Saha And Co vs Ram Nath Jhunjhunwala on 10 November, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD 6 & 19
                            ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                     CIVIL APPELLATE JURISDICTION
                             ORIGINAL SIDE

                         APOT 158 of 2024 WITH
                            EC 330 OF 2023
                            SAHA AND CO.
                                Versus
                       RAM NATH JHUNJHUNWALA

                          APD 17 of 2023 WITH
                            CS 156 OF 2017
                            SAHA AND CO.
                                Versus
                       RAM NATH JHUNJHUNWALA


   BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
           AND
  The Hon'ble JUSTICE MD. SHABBAR RASHIDI
   Date : 10th November, 2025.
                                                                  Appearance :
                                                      Mr. Rishad Medora, Adv.
                                                Mr. Abhirup Chakraborty, Adv.
                                                       Ms. Priyanka Mitra, Adv.
                                                             ...for the appellant
                                                   Mr.Debnath Ghosh, Sr. Adv.
                                                    Mr. Sarosij Dasgupta, Adv.
                                                Mr. Biswaroop Mukherjee, Adv.
                                                Mr. Ashish Kr. Karmakar, Adv.
                                                           ...for the respondent

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.) TR/