Indwell Constructions Pvt Limited vs Bharat Heavy Electricals Limited Bhel
2025 Latest Caselaw 2961 Cal/2

Calcutta High Court

Indwell Constructions Pvt Limited vs Bharat Heavy Electricals Limited Bhel on 7 November, 2025

OCD-1
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                              Commercial Division
                                ORIGINAL SIDE

                                AP-COM/620/2025

                    INDWELL CONSTRUCTIONS PVT LIMITED
                                   VS
                  BHARAT HEAVY ELECTRICALS LIMITED BHEL

BEFORE:
The Hon'ble JUSTICE GAURANG KANTH
Date: 7th November, 2025.


                                                                   APPEARANCE:
                                                                   Mr. S. Banerjee, Adv.
                                                             Mr. S. Pal Choudhury, Adv.
                                                                    Ms. Shilpi Paul, Adv.
                                                                         ...for petitioner.

                                                       Mr. Aniruddha Bhattacharya, Adv.
                                                                    Mr. Arnab Roy, Adv.
                                                                       ...for respondent.

The Court : Since the issue raised in the present application is similar

to the one pending consideration before the Hon'ble Supreme Court in S.L.P

Nos. 10944-10945 and the Hon'ble Supreme Court vide order dated

29.10.2025, has reserved the judgment in the said matter, this Court deems it

appropriate to adjourn the matter awaiting the outcome of the decision of the

Hon'ble Supreme Court.

Parties are at liberty to mention.

(GAURANG KANTH, J.)

KB AR(CR)