Dhabal Jain And Anr vs Rowina Nandini Mehrotra And Ors
2025 Latest Caselaw 2933 Cal/2

Calcutta High Court

Dhabal Jain And Anr vs Rowina Nandini Mehrotra And Ors on 4 November, 2025

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-1



                                     ORDER SHEET
                            IN THE HIGH COURT AT CALCUTTA
                             CIVIL APPELLATE JURISDICTION
                                     ORIGINAL SIDE




                                 APOT/230/2025
                              WITH CC/42/2025 WITH
                                 WPO/1575/2023
                               DHABAL JAIN AND ANR
                                       -VS-
                        ROWINA NANDINI MEHROTRA AND ORS.




BEFORE:
The Hon'ble JUSTICE RAJASEKHAR MANTHA
And
The Hon'ble JUSTICE RAI CHATTOPADHYAY
Date: November 4, 2025.



                             Mr. A.K. Ghosh, Adv.; Mr. N. Chatterjee, Adv., for appellants.
                              Mr. U. Bose, Sr. Adv.; Mr. A. Rai, Adv.; Mr. R.K. Rai, Adv.;
                                                 Ms. D. Deora, Adv., for respondents 1-3.

1. The Court: This matter was mentioned earlier by Mr. Utpal Bose, learned Senior

Advocate, seeking a certificate of fitness to prefer appeal under Article 134A

against the judgment and order dated August 25, 2025. Hence, the matter has

been listed today.

2. The judgment and order dated August 25, 2025 has been passed by the Bench

comprising of Rajasekhar Mantha, J. and Ajay Kumar Gupta, J. It would be

appropriate, therefore, to place the matter before the said Bench when His

Lordship Justice Ajay Kumar Gupta, who is presently sitting in Circuit in

Jalpaiguri, joins back and is available at the principal Bench here in Calcutta.

3. Accordingly, list the matter on November 11, 2025.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY, J.) tk