J. D. Electrical Products Private ... vs Purbachal Udyog
2025 Latest Caselaw 81 Cal/2

Calcutta High Court

J. D. Electrical Products Private ... vs Purbachal Udyog on 5 May, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

         ORDER                                                             O-1
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                                 IA NO: GA/1/2022
                                    EC/87/2021
                   J. D. ELECTRICAL PRODUCTS PRIVATE LIMITED
                                         VS
                                PURBACHAL UDYOG

BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR

Date: 5th May, 2025.

Appearance:

Mr. Satadeep Bhattacharyya, Adv. Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Ms. Sriparna Mitra, Adv.

...for petitioner.

Mr. Pratip Mukherjee, Adv.

Mr. Emon Bhattacharya, Adv.

Ms. Pooja Sah, Adv.

...for judgment-debtor.

The Court:- Written notes of argument on behalf of the award-holder is

taken on record. As additional judgments have been cited, Mr. Mukherjee is

granted an opportunity to come back with his reply.

Let the matter appear on 7th May, 2025 under the same heading.

(SHAMPA SARKAR, J.)

S. Kumar / R.D. Barua