Aaryan Projects Private Limited vs Klowin Infrastructure Private Limited
2025 Latest Caselaw 62 Cal/2

Calcutta High Court

Aaryan Projects Private Limited vs Klowin Infrastructure Private Limited on 2 May, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-8

                                ORDER SHEET
                                 APO/90/2022
                                     With
                                 CS/205/2017

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE

                      AARYAN PROJECTS PRIVATE LIMITED
                                  VERSUS
                   KLOWIN INFRASTRUCTURE PRIVATE LIMITED

     BEFORE:
     The Hon'ble JUSTICE ARIJIT BANERJEE
                AND
     The Hon'ble JUSTICE OM NARAYAN RAI
     Date : 2nd May, 2025.

                                                                       Appearance:
                                                          Mr. S. N. Mitra, Sr. Adv.
                                                      Mr. Sankarsan Sarkar, Adv.
                                                           Mr. Shayak Mitra, Adv.
                                                      Mr. Mehboob Rahman, Adv.
                                                                ..for the appellant

                                                          Mr. Varun Kothari, Adv.
                                                              ..for the respondent

The Court: This appeal is directed against a judgment and order

dated August 30, 2022, whereby a Learned Judge of this Court recalled an

ex parte decree passed in CS/205/2017 dated June 12, 2019.

As requested jointly by learned counsel for the parties, let this

matter stand adjourned and be listed again on May 6, 2025, retaining its

position.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

bp