Tci Finance Limited vs Godavari Commercial Services Private ...
2025 Latest Caselaw 200 Cal/2

Calcutta High Court

Tci Finance Limited vs Godavari Commercial Services Private ... on 15 May, 2025

OD-8

                    IN THE HIGH COURT AT CALCUTTA
                 ORIDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                           EC/288/2020
                         IA NO: GA/1/2021
                       TCI FINANCE LIMITED
                                 VS
       GODAVARI COMMERCIAL SERVICES PRIVATE LIMITED AND ORS.

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 15th May, 2025.


                                                                    APPEARANCE:
                                                       Mr. Abhrajit Mitra, Sr. Adv.
                                                               Mr. Ankan Rai, Adv.
                                                        Mr. Ratnesh Kr. Rai, Adv.
                                                        Ms. Sakshi Kejriwal, Adv.
                                                           ...for the decree-holder

                                                          Mr. Sakya Sen, Sr. Adv.
                                                       Mr. Moti Sagar Tiwari, Adv.
                                                         Ms. Shweta Poddar, Adv.
                                                      Ms. Pallavi Chattterjee, Adv.
                                                    Ms. Annapurna Sinharay, Adv.
                                                          ...for judgemnet debtor.

       1.

Mr. Sen, learned Senior Advocate for the judgment debtor is

present.

2. Mr. Ankan Rai, learned Advocate appearing for the decree holder

is also present.

3. Mr. Sen, has commenced his argument on the application

GA/1/2021 but could not complete the same.

4. Let this matter appear on 10th June, 2025 in the same position.

5. Let the affidavit in opposition and affidavit in reply filed to

GA/1/2021 be kept with the records.

(BISWAROOP CHOWDHURY, J.)

gb.