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Apeejay House Private Limited vs Coal India Limited
2025 Latest Caselaw 190 Cal/2

Citation : 2025 Latest Caselaw 190 Cal/2
Judgement Date : 15 May, 2025

Calcutta High Court

Apeejay House Private Limited vs Coal India Limited on 15 May, 2025

OD-18
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/16/2024
                                       IN
                                   CS/72/2006

                       APEEJAY HOUSE PRIVATE LIMITED
                                     VS
                             COAL INDIA LIMITED

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 15th May, 2025

Appearance:

Mr. Akanksha Mukherjee, Adv.

Mr. Pradipta Bose, Adv.

...for the defendant

The Court: Learned Advocate for the parties are present.

On prayer of learned Advocate for the judgment-debtor, the matter

stands adjourned for the day. Let this matter appear on 16 th May, 2025

within first five matters.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)

 
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