Tulushi Tulsi Tulashi Bouri And Anr vs M/S. Eastern Coalfields Ltd. And Ors
2025 Latest Caselaw 1647 Cal/2

Calcutta High Court

Tulushi Tulsi Tulashi Bouri And Anr vs M/S. Eastern Coalfields Ltd. And Ors on 22 May, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-7
                                                            ORDER SHEET


                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION


                                 WPO/316/2024

                 TULUSHI TULSI TULASHI BOURI AND ANR.
                                  VS
                 M/S. EASTERN COALFIELDS LTD. AND ORS.



  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date: 22nd May, 2025
                                                                           Appearance:
                                                           Mr. Partha Ghosh, Adv. (VC)
                                                              Ms. Simran Sureka, Adv.
                                                                Mr. Debashis Das, Adv.
                                                                  Mr. Bratin Suin, Adv.
                                                                        For petitioners
                                                                   Mr. Manik Das, Adv.
                                                                       For respondents

The Court :- The matter has been brought into the list for certain

clarifications which fell for consideration of this Court after the final hearing.

The points have been clarified.

Let this matter appear in the list "For Judgment" on 4 th July, 2025.

(ARINDAM MUKHERJEE, J.)

Sb/