M/S. Consolidated Infracon Private ... vs Lakshman Prasad Agarwal
2025 Latest Caselaw 1601 Cal/2

Calcutta High Court

M/S. Consolidated Infracon Private ... vs Lakshman Prasad Agarwal on 20 May, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-4
                              ORDER SHEET

                           IA No.GA 3 of 2022
                                   IN
                          CS-COM 323 of 2024
                        (Old No.CS 223 of 2021)
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                        COMMERCIAL DIVISION


            M/S. CONSOLIDATED INFRACON PRIVATE LIMITED
                                VS.
                    LAKSHMAN PRASAD AGARWAL


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 20th May, 2025.

Ms. Sanchari Chakraborty, Mr. S. Saha, Ms. Akanksha Chowdhury, Advocates for the plaintiff.

Mr. Chayan Gupta, Mr. Rittick Chowdhury, Mr. Anujit Mookerjee, Advocates for the defendant.

The Court : This matter has been brought into the list for certain

clarification which is required on noticing certain facts at the time of

preparing the judgment. The facts have been clarified.

Let this matter appear tomorrow (21.05.2025) as 'For Judgment'.

(ARINDAM MUKHERJEE, J.)

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