T. E. Thomson And Company Limited vs Rajshri Productions Private Limited
2025 Latest Caselaw 1596 Cal/2

Calcutta High Court

T. E. Thomson And Company Limited vs Rajshri Productions Private Limited on 20 May, 2025

0OD-6
                                ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTON
                             ORIGINAL SIDE

                                    EC/6/2025

                   T. E. THOMSON AND COMPANY LIMITED
                                   VS
                  RAJSHRI PRODUCTIONS PRIVATE LIMITED

      BEFORE:
     The Hon'ble JUSTICE BISWAROOP CHOWDHURY
     Date : MAY 20, 2025.
                                                                               Appearance:
                                                                   Mr. Chayan Gupta, Adv.
                                                               Mr. Rittick Chowdhury, Adv.
                                                                   Mr. Dwip Raj Basu, Adv.
                                                                     ...for the decree holder




       1.

The Court:- Mr. Gupta, Learned advocate for the

petitioner/decree-holder is present.

2. Although there is no stay of the decree passed by this Court, but

the judgment debtors have not filed the affidavit of assets. The

mediation proceedings have already failed.

3. As time is sought for, an opportunity is granted to take necessary

steps and come ready on 22.5.2025.

4. The affidavit of service filed be kept with the record.

(BISWAROOP CHOWDHURY, J.)

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