Agarwal Coal Corporation Pvt Ltd vs R K Commotrade Pvt Ltd And Ors
2025 Latest Caselaw 1492 Cal/2

Calcutta High Court

Agarwal Coal Corporation Pvt Ltd vs R K Commotrade Pvt Ltd And Ors on 25 March, 2025

OCD-17

                                  ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                             COMMERCIAL DIVISION
                                 ORIGINAL SIDE

                             IA NO: GA-COM/2/2024
                              In CS-COM/500/2024

                     AGARWAL COAL CORPORATION PVT LTD
                                   -VS-
                      R K COMMOTRADE PVT LTD AND ORS

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: March 25, 2025.

                                                                           Appearance:
                                                             Mr. Moti Sagar Tiwari, Adv.
                                                              Mr. Shantanu Mishra, Adv.
                                                               Ms. Shweta Poddar, Adv.
                                                                       ...for the plaintiff

                                                                 Mr. Rajarshi Dutta, Adv.
                                                             Mr. Aurin Chakraborty, Adv.
                                                                  Mr. Vikas Baisya, Adv.
                                                                   Ms. Ranjan Seal, Adv.
                                                                     ...for the defendants


             1.

Mr. Moti Sagar Tiwari, learned Advocate, is appearing for the

plaintiff.

2. Mr. Rajarshi Dutta, learned Advocate, is appearing for the

defendants.

3. The plaintiff has filed an application being GA-COM/2/2024

praying for judgment on admission.

4. Counsel for the plaintiff has concluded his argument.

5. Counsel for the defendants has argued at length but due to

paucity of time hearing could not be completed.

6. Accordingly, the case is adjourned.

7. Let the matter appear on 8th April, 2025.

(KRISHNA RAO, J.)

gb.