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P K Thakur And Company Private Limited vs Steel Authority Of India Limited
2025 Latest Caselaw 1488 Cal/2

Citation : 2025 Latest Caselaw 1488 Cal/2
Judgement Date : 24 March, 2025

Calcutta High Court

P K Thakur And Company Private Limited vs Steel Authority Of India Limited on 24 March, 2025

Author: Shampa Sarkar
Bench: Shampa Sarkar
OCD -15
                                  ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                               AP-COM/461/2024
                  P K THAKUR AND COMPANY PRIVATE LIMITED
                                     VS
                       STEEL AUTHORITY OF INDIA LIMITED

      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR
      Date: 24th March, 2025.
                                                                       Appearance:
                                             Ms. Schishmita Ghosh Chatterjee, Adv.
                                                                   Mr. S. Sen, Adv.
                                                           Mr. Maloy Kr. Seal, Adv.
                                                                ...for the petitioner
                                                           Mr. Chayan Gupta, Adv.
                                                 Mr. Pourush Bandyapadhyay, Adv.
                                                            Mr. Dwipraj Basu, Adv.
                                                       Mr. Soumyajit Mandal, Adv.
                                                               ...for the respondent

The Court: Hearing of this matter is near completion.

In order to enable the learned advocates to come back with response

to the judgments cited in the proceedings today, let this matter appear on 21 st

April, 2025 as 'To Be Mentioned'.

(SHAMPA SARKAR, J.)

TR/

 
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