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Pioneer Property Management Ltd vs Amazon Seller Services Pvt Ltd And Anr
2025 Latest Caselaw 1486 Cal/2

Citation : 2025 Latest Caselaw 1486 Cal/2
Judgement Date : 21 March, 2025

Calcutta High Court

Pioneer Property Management Ltd vs Amazon Seller Services Pvt Ltd And Anr on 21 March, 2025

OCD-7
                                   ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                              (Commercial Division)
                                 ORIGINAL SIDE

                                EC-COM/108/2025

                    PIONEER PROPERTY MANAGEMENT LTD
                                   VS
                  AMAZON SELLER SERVICES PVT LTD AND ANR.

BEFORE:
THE HON'BLE JUSTICE PARTHA SARATHI SEN
Date: 21st March, 2025.

                                                                       Appearance:
                                                    Ms. Suparna Mukherjee, Sr. Adv.
                                                         Mr. Sankarsan Sarkar, Adv.
                                                                  Mr. Ratul Das, Adv.
                                                              Mr. Abhijit Sarkar, Adv.
                                                             . ...for the decree holder.

                                                          Ms. Jayati Choudhury, Adv.
                                                             Ms. Reshmi Singhee, Adv.
                                                     ...for the judgment debtor no. 2.

                                                    Mr. Harsh Hiroo Gursahani, Adv.
                                                             Mr. Adarsh Kumar, Adv.
                                                         Mr. Sayandeep Pahari, Adv.
                                                           Mr. Alminhaz Karim, Adv.
                                                                   ...for the caveator.

         1.

The matter is released on my personal ground.

2. Liberty is given to the decree-holder to approach the Hon'ble Chief

Justice for assignment.

(PARTHA SARATHI SEN, J.)

JM/ S. A. AR (CR)

 
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