Sumitra Bhattacharjee vs Suvankar Banerjee
2025 Latest Caselaw 1388 Cal/2

Calcutta High Court

Sumitra Bhattacharjee vs Suvankar Banerjee on 6 March, 2025

OD-4
                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                        (Ordinary Original Civil Jurisdiction)
                                  ORIGINAL SIDE

                                    EC/10/2024

                            SUMITRA BHATTACHARJEE
                                      VS
                              SUVANKAR BANERJEE

   BEFORE:
   The Hon'ble JUSTICE PARTHA SARATHI SEN
   Date : 6th March, 2025.
                                                                        Appearance:
                                                       Ms. Tiana Bhattacharya, Adv.
                                                       Mr. Dilip Kumar Ghosh, Adv.
                                                             ...for the decree-holder.

                                                           Ms. Noelle Banerjee, Adv.
                                                                Mr. Dipak Dey, Adv.
                                                            Mr. Dipanjan Dey, Adv.
                                                            Ms. Sucheta Mitra, Adv.
                                                          ...for the judgment-debtor.


       1.

In course of hearing, learned Counsel appearing on behalf of the

decree-holder has handed over a server copy of the order dated

March 4, 2025 as passed in APOT/59/2025 by a Division Bench of

this Court. It reveals from the said order that the said Division

Bench passed an order of stay of all further proceedings of the

instant execution case for a period of eight weeks from the date of

passing of the said order, that is, March 4, 2025 or until further

order, whichever is earlier.

2. In view of such, let the instant matter go out of list for the time

being.

3. Liberty to mention.

(PARTHA SARATHI SEN, J.)

spal