Bhagyalalaxmi Engineering And ... vs Zenith Erectors Private Limited ...
2025 Latest Caselaw 1386 Cal/2

Calcutta High Court

Bhagyalalaxmi Engineering And ... vs Zenith Erectors Private Limited ... on 6 March, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-1wt. 2

                           IN THE HIGH COURT AT CALCUTTA
                                    ORIGINAL SIDE
                                 [Commercial Division]


                                   AP-COM/394/2024
                              [OLD CASE NO. AP/798/2023]

    BHAGYALALAXMI ENGINEERING AND FABRICATION PRIVATE LIMITED
                                 VS
    ZENITH ERECTORS PRIVATE LIMITED TAMOGHNA SAHA SAMIT RUDRA

                                            With

                                       EC/17/2024

      BHAGYALAXMI ENGINEERING AND FABRICATION PRIVATE LIMITED
                               VS
                 ZENITH ERECTORS PRIVATE LIMITED


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 6th March, 2025.

Appearance:

Mr. Akash Munshi , Adv.

Mr. Lalit Baid, Adv.

Mr. Satyaki Mukherjee, Adv. Ms. Sanjana Shaw, Adv. Mr. Tamoghna Saha, Adv. Ms. Sudeshna Ghosh, Adv.

...for the plaintiff

Mr. Meghnad Dutta, Adv.

Mr. S. Rudra, Adv.

...for the defendant

The Court:- The matter is adjourned to 9th April, 2025.

Ad interim order is extended till date.

The office bearer of the judgment debtor mast be present on the

returnable date.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)