Balaram Das vs Guru Charan Biswas
2025 Latest Caselaw 1383 Cal/2

Calcutta High Court

Balaram Das vs Guru Charan Biswas on 6 March, 2025

                                 1


     ORDER                                               OD - 6 to 9

                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION


                        IA NO. GA/42/2024
                                 In
                            CS/308/1872
                            BALARAM DAS
                                 Vs
                       GURU CHARAN BISWAS
                         IA NO. GA/43/2024
                                 In
                            CS/308/1872
                            BALARAM DAS
                                 Vs
                       GURU CHARAN BISWAS
                        IA NO. GA/44/2025
                                 In
                            CS/308/1872
                           BALARAM DAS
                                 Vs
                       GURU CHARAN BISWAS
                        IA NO. GA/45/2025
                                 In
                            CS/308/1872
                            BALARAM DAS
                                 Vs
                       GURU CHARAN BISWAS

BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 6th March, 2025.

Appearance:

Mr. Amitesh Banerjee, Senior Advocate Mr. Roibat Banerji, Advocate ... for Dakshineswar Kali Temple & Debottar Estate.

Mr. Pankaj Halder, Advocate ... for one of the Sebaits.

Mr. Bijay Adhikary, Advocate Mr. Avijit Sarkar, Advocate

Ms. Susmita Adhikary, Advocate ... for applicants in GA/43/2024.

Mr. Rejaul Alam, Advocate ... for applicant in GA/45/2024.

The Court: Mr. Bijay Adhikary, learned Advocate for the applicant in

GA/43/2024, concludes his arguments.

Hearing of the applications GA/42/2024, GA/43/2024, GA/44/2025 and

GA/45/2025 is concluded.

Judgment reserved and made CAV.

(BIVAS PATTANAYAK, J.)

JM