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Jyoti Prakash Bhattacharjee (Dec) vs Unknown
2025 Latest Caselaw 1370 Cal/2

Citation : 2025 Latest Caselaw 1370 Cal/2
Judgement Date : 5 March, 2025

Calcutta High Court

Jyoti Prakash Bhattacharjee (Dec) vs Unknown on 5 March, 2025

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-16

                       IN THE HIGH COURT AT CALCUTTA
                  TESTAMENTARY AND INTESTATE JURISDICTION
                                ORIGINAL SIDE


                              TS/11/2013
         IA NO: GA/4/2013(Old No:GA/1376/2013), GA/8/2015(Old
    No:GA/2930/2015), GA/10/2016(Old No:GA/2761/2016), GA/12/2019,
                              GA/13/2024

                               IN THE GOODS OF :
                      JYOTI PRAKASH BHATTACHARJEE (DEC)



  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 5th March, 2025.

Appearance:

Mr. S. Ghosh, Adv. Mr. I. Karfa, Adv.

The Court:- Argument is concluded. Reserved for judgment.

(SUGATO MAJUMDAR, J.)

T.O. AR(CR)

 
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