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Tilak Mehera And Ors vs Standard Chartered Bank And Anr
2025 Latest Caselaw 470 Cal/2

Citation : 2025 Latest Caselaw 470 Cal/2
Judgement Date : 9 June, 2025

Calcutta High Court

Tilak Mehera And Ors vs Standard Chartered Bank And Anr on 9 June, 2025

ORDER SHEET
                                                                                        O-7

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION


                             IA No. GA/1/2024
                                     In
                             EC No. 76 of 2021
                         TILAK MEHERA AND ORS.
                                  VERSUS
                   STANDARD CHARTERED BANK AND ANR.


   BEFORE:
   The Hon'ble JUSTICE APURBA SINHA RAY
   Date: 9th June, 2025

                                                                                Appearance:
                                                                       Ms. Susrea Mitra, Adv.
                                                                  Ms. Bhawna Tekriwal, Adv.
                                                  For the Petitioner no.1/Award-holder no.1.

                                                                      Mr. Ishaan Saha, Adv.
                                                                 Mr. Chunky Agarwal, Adv.
                                                                  Mr. Deepak Kriplani, Adv.
                                                                Ms. Sreya Chakraborty, Adv.
                                                                   For the judgment debtor.

                                                           Mr. Sushovit Dutt Majumder, Adv.
                                                                     Mr. Altamash Alim, Adv.
                                                                 Ms. Rajeshwari Prasad, Adv.
              For the Award-holder Nos. 2 to 6 in proforma defendant/respondent nos. 4 to 8.

The Court:- Learned counsel for the parties have submitted that

affidavits have already been exchanged amongst the parties.

List this matter on 14th July, 2025 under the heading "For Hearing".

(APURBA SINHA RAY, J.)

snn/sb..

 
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