Shakiambhari Ispat And Power Ltd vs Bela Roy And Ors
2025 Latest Caselaw 466 Cal/2

Calcutta High Court

Shakiambhari Ispat And Power Ltd vs Bela Roy And Ors on 9 June, 2025

OC-21
                                 ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                              ORIGINAL SIDE
                          COMMERCIAL DIVISION

                             EC-COM/134/2024
                           IA NO: GA-COM/1/2024

                  SHAKIAMBHARI ISPAT AND POWER LTD.
                                 VS
                         BELA ROY AND ORS.


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : June 9, 2025
                                                                      Appearance :
                                                      Mr. Aniruddha Mitra, Sr. Adv.
                                                             Mr. Debraj Sahu, Adv.
                                                       Ms. Labanyasree Sinha, Adv.
                                                         Mr. Bhaskar Dwivedi, Adv.
                                                              Ms. Jyoti Rauth, Adv.
                                                             ...for the decree holder

                                                         Mr. Rajesh Upadhyay, Adv.
                                                    ... for the judgment debtor no. 1

 1.

Mr. Aniruddha Mitra, Learned Senior Counsel, is appearing for the

decree holder.

2. Mr. Rajesh Upadhyay, Learned Counsel submits that judgment debtor

no. 1, namely, Bela Roy has contacted with him but due to personal

difficulty, he could not take appropriate steps.

3. In view of the submission made by the counsel for the Judgment

Debtor no. 1, let the matter appear tomorrow, i.e. on 10th June, 2025

under the same heading.

(KRISHNA RAO, J.)

DB