Bhanwari Lal Jain vs Rkd Infrastructure Pvt Ltd
2025 Latest Caselaw 1999 Cal/2

Calcutta High Court

Bhanwari Lal Jain vs Rkd Infrastructure Pvt Ltd on 26 June, 2025

OCD-24
                               ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                             EC-COM/519/2024

                           BHANWARI LAL JAIN
                                  VS
                      RKD INFRASTRUCTURE PVT LTD

   BEFORE:
   The Hon'ble JUSTICE KRISHNA RAO
   Date : June 26, 2025.

                                                                    Appearance :
                                                  Ms. Sanchari Chakraborty, Adv.
                                                   Ms. Akansha Chowdhury, Adv.
                                                          ... for the decree-holder

                                                       Mr. Parashar Baidya, Adv.
                                                            Mr. Binoy Shaw, Adv.
                                                       ... for the judgment-debtor


     1.

Ms. Sanchari Chakraborty, Learned Advocate, is appearing for the

decree-holder.

2. Mr. Parashar Baidya, learned Advocate, is appearing for the

judgment-debtor.

3. Counsel for the judgment-debtor submits that the judgment-debtor

has already issued post dated cheque and the last date of the

cheque is 10th August, 2025.

4. In view of the above, let the matter appear on 12th August, 2025.

(KRISHNA RAO, J.)

Sbghosh