Manis Development Management vs Rishinox Buildwell Llp And Ors
2025 Latest Caselaw 1981 Cal/2

Calcutta High Court

Manis Development Management vs Rishinox Buildwell Llp And Ors on 25 June, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD 1+2

                IN THE HIGH COURT AT CALCUTTA
             ORDINARY ORIGINAL CIVIL JURISDICTION
                     COMMERCIAL DIVISION
                         ORIGINAL SIDE

                        AP-COM/709/2024
                      [OLD NO AP/802/2023]

               MANIS DEVELOPMENT MANAGEMENT
                              VS
                RISHINOX BUILDWELL LLP AND ORS
                             WITH
                       AP-COM/403/2024

               RISHINOX BUILDWELL LLP AND ORS.
                             VS
             MANIS DEVELOPMENT MANAGEMENT LLP




  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date 25th June, 2025.

Appearance:

Mr. Krishnaraj Thaker, Sr. Adv. Mr. Suddhasatva Banerjee, Adv.

Mr. Souvik Majumdar, Adv.

Mr. Soumabho Ghose, Adv.

Mr. Rishabh Karnani, Adv.

Mrs. Anyapurba Banerjee, Adv. ...for Rishinox Buildwell LLP

Mr. S. N. Mookherjee, Sr. Adv.

Mr. Jishnu Saha, Sr. Adv.

Mr. Aditya Kanodia, Adv.

Mr. D. Shaw, Adv.

Mrs. Shreya Trivedi, Adv.

Mr. Yash Singhi,Adv.

...for Manis Development Management LLP

The Court: - Liberty is given to Mr. Thaker, learned Senior Counsel

appearing for Rishinox Buildwell LLP in AP No. 709 of 2024 to file notes of

argument along with compilation of judgments on or before 1 st July, 2025.

The matters will appear on 1st July, 2025.

(SUGATO MAJUMDAR, J.)

S.Chandra