Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ...
2025 Latest Caselaw 1908 Cal/2

Calcutta High Court

Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ... on 24 June, 2025

OD-2
                          ORDER SHEET

                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                           EC/309/2019
 IA NO: GA/1/2021, GA/2/2021, GA/10/2022, GA/11/2022, GA/12/2024,
   GA/15/2024, GA/16/2025, GA/17/2025, GA/18/2025, GA/19/2025,
   GA/20/2025, GA/21/2025, GA/22/2025, GA/23/2025, GA/24/2025,
   GA/25/2025, GA/26/2025, GA/27/2025, GA/28/2025, GA/29/2025,
   GA/30/2025, GA/31/2025, GA/32/2025, GA/33/2025, GA/34/2025,
   GA/35/2025, GA/36/2025, GA/37/2025, GA/38/2025, GA/39/2025,
   GA/40/2025, GA/41/2025, GA/42/2025, GA/43/2025, GA/44/2025,
   GA/45/2025, GA/46/2025, GA/47/2025, GA/48/2025, GA/49/2025,
   GA/50/2025, GA/51/2025, GA/52/2025, GA/53/2025, GA/54/2025,
   GA/55/2025, GA/56/2025, GA/57/2025, GA/58/2025, GA/59/2025,
          GA/60/2025, GA/61/2025, GA/62/2025, GA/63/2025

       SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                               VS
       MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

  BEFORE:
 The Hon'ble JUSTICE BISWAROOP CHOWDHURY
 Date : JUNE 24, 2025.
                                                                       Appearance:
                                               Mr. Jayanta Kumar Mitra, Sr. Adv.
                                                      Mr. Abhrajit Mitra, Sr. Adv.
                                                         Ms. Radhika Singh, Adv.
                                                 Mr. Suddhasatva Banerjee, Adv.
                                                     Mr. Sourojit Dasgupta, Adv.
                                                        Mr. Samriddha Sen, Adv.
                                                     Mr. Aurin Chakraborty, Adv.
                                                          ...for the decree-holders


                                                        Mr. Jishnu Saha, Sr. Adv.
                                              Mr. Nilanjan Bhattacharjee, Sr. Adv.
                                                            Mr. Brajesh Jha, Adv.
                                                         Mr. Noelle Banerjee, Adv.
                                                       Mr. Neel Chakraborty, Adv.
                                                        Ms. Anushka Ghosh, Adv.
                                                         Mr. Soumya Sarkar, Adv.
                                                    Mr. Amatya Gopal Sinha, Adv.
                                                                 For the Applicant


                                                         Ms. Nolle Banerjee, Adv.
                                                           Ms. Pritha Basu, Adv.
                                                   Ms. Bhawna Parasramka, Adv.
                                                        Ms. Siddhi Agarwal, Adv.
                                                               For the Applicant

                                                       Mr. Rahul Karmakar, Adv.
                                                       Mr. Sourav Gucchait, Adv.
                                                               For the petitioner
                                            2



                                                                  Mr. Debnath Ghose, Sr. Adv.
                                                                        Mr. Arijit Bardhan, Adv.
                                                                    Mr. Sarosij Dasgupta, Adv.
                                                               Mr. Biswaroopo Mukherjee, Adv.
                                                                   Mrs. Smita Mukherjee, Adv.
                                                                         Mrs. Saberi Saha, Adv.
                                                                           Ms. Saheli Bose, Adv.
                                                                    ...for the judgment-debtors

                                                                    Mr. Sushil Kr. Mishra, Adv.
                                                                Mr. Shailendra Kr. Mishra, Adv.
                                                                      ...for the respondent no.2

Mr. Sunil Kumar Singhania, Adv. Ms. Kalpana Singhania, Adv.

For the applicant

Mrs. Iran Hasan, Adv.

Mr. S. Sarawgi, Adv.

Mr. H. Bhawsinghka, Adv.

Mr. Rishad Medora, Adv.

Mr. Bidramjit Mandal, Adv.

For the intervenor

The Court:- Mr. Saha, learned Senior Advocate for the

applicant/intervenor on GA/44/2025 and Mr. Mitra, learned Senior Advocate

for the decree holder are present.

Mr. Saha, learned Senior Advocate for the applicant/intervenor although

commences the submission on GA/44/2025 but could not complete the same.

Let the application being GA/44/2025 appear along with other

applications on 9th July, 2025 at 2.00 P. M.

The interim order granted earlier stands extended till 25 th July, 2025 or

till further order whichever is earlier.

(BISWAROOP CHOWDHURY, J.) A Dey