Molina Dey vs Runa Kundu
2025 Latest Caselaw 1902 Cal/2

Calcutta High Court

Molina Dey vs Runa Kundu on 23 June, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-1 wt 2
                      IN THE HIGH COURT AT CALCUTTA
                         Civil Appellate Jurisdiction
                                 ORIGINAL SIDE

                                 APOT/68/2025
                                     WITH
                                  CS/220/2021
                               IA NO: GA/1/2025

                                 MOLINA DEY
                                     VS
                                 RUNA KUNDU

                                      wt2

                                OCOT/4/2025
                               SMT MOLINA DEY
                                     VS
                                RUNA KUNDU

   BEFORE:
   The Hon'ble JUSTICE ARIJIT BANERJEE
                     AND
   The Hon'ble JUSTICE RAI CHATTOPADHYAY
   Date : June 23, 2025.

                                                                        Appearance:
                                                              Mr. S. Chowdhury, Sr. Adv.
                                                                Mr. Meghnad Dutta, Adv.
                                                                  Mr. Arindam Paul, Adv.
                                                                 Mr. Avishek Shaw, Adv.
                                                                      ...for the appellant.

                                                              Mr. Lal Ratan Mondal, Adv.
                                                                    ...for the respondent.


                            Dictated by Arijit Banerjee, J.

The Court: Written notes of argument filed on behalf of the parties be

kept with the records.

Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(RAI CHATTOPADHYAY, J.) KB AR (CR)