Citation : 2025 Latest Caselaw 1889 Cal/2
Judgement Date : 23 June, 2025
1
OD-10
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION(INCOME TAX)
ORIGINAL SIDE
ITAT/217/2024
IA NO: GA/2/2024
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 1 KOLKATA
VS
RUNGTA MINES LTD
BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM
-A N D-
HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)
DATE : 23rd June, 2025
Appearance:
Mr. Prithu Dudhoria, Adv.
...for the appellant.
Mr. Subhash Agarwal, Adv.
Mr. Rajarshi Chatterjee, Adv.
Ms. S. Sahani, Adv.
Mr. Amit Shaw, Adv.
... for the respondent.
The Court : We have heard Mr. Prithu Dudhoria, learned Counsel for the
appellant and Mr. Subhash Agarwal, learned Counsel assisted by Mr. Rajarshi
Chatterjee, learned Counsel, Ms. S. Sahani, learned Counsel and Mr. Amit
Shaw, learned Counsel for the respondent.
Judgment is reserved.
(T.S. SIVAGNANAM) CHIEF JUSTICE
(CHAITALI CHATTERJEE (DAS), J.) mg/s.pal
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