Principal Commissioner Of Income Tax ... vs Rungta Mines Ltd
2025 Latest Caselaw 1886 Cal/2

Calcutta High Court

Principal Commissioner Of Income Tax ... vs Rungta Mines Ltd on 23 June, 2025

Author: T.S Sivagnanam

Bench: T.S Sivagnanam

                                          1



OD-8

                         IN THE HIGH COURT AT CALCUTTA
                        SPECIAL JURISDICTION(INCOME TAX)
                                  ORIGINAL SIDE
                                     ITAT/215/2024
                                   IA NO: GA/2/2024

           PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 1 KOLKATA
                                     VS
                              RUNGTA MINES LTD

BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM
              -A N D-
HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)
DATE : 23rd June, 2025
                                                                        Appearance:
                                                           Mr. Prithu Dudhoria, Adv.
                                                                  ...for the appellant.

                                                         Mr. Subhash Agarwal, Adv.
                                                        Mr. Rajarshi Chatterjee, Adv.
                                                                 Ms. S. Sahani, Adv.
                                                                Mr. Amit Shaw, Adv.
                                                               ... for the respondent.

The Court : We have heard Mr. Prithu Dudhoria, learned Counsel for the

appellant and Mr. Subhash Agarwal, learned Counsel assisted by Mr. Rajarshi

Chatterjee, learned Counsel, Ms. S. Sahani, learned Counsel and Mr. Amit

Shaw, learned Counsel for the respondent.

Judgment is reserved.

(T.S. SIVAGNANAM) CHIEF JUSTICE

(CHAITALI CHATTERJEE (DAS), J.) mg/s.pal