Commissioner Of Customs Port Kolkata vs M/S Emami Agrotech Ltd
2025 Latest Caselaw 1885 Cal/2

Calcutta High Court

Commissioner Of Customs Port Kolkata vs M/S Emami Agrotech Ltd on 23 June, 2025

Author: T.S Sivagnanam

Bench: T.S Sivagnanam

                                          1



OD-1

                         IN THE HIGH COURT AT CALCUTTA
                         SPECIAL JURISDICTION(CUSTOMS)
                                  ORIGINAL SIDE

                                   CUSTA/15/2025
                                  IA NO: GA/2/2025

                   COMMISSIONER OF CUSTOMS PORT KOLKATA
                                    VS
                         M/S EMAMI AGROTECH LTD


BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM
              -A N D-
HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)
DATE : 23rd June, 2025
                                                                        Appearance:
                                                        Ms. Manasi Mukherjee, Adv.
                                                        Mr. Bijitesh Mukherjee, Adv.
                                                                  ...for the appellant.
                                                           Mr. Rahul Dhanuka, Adv.
                                                               Mr. Niraj Baheti, Adv.
                                                               ...for the respondent.

The Court : In terms of the directions issued earlier, written notes on

behalf of the appellant and respondent have been submitted. The same are

taken on record.

Judgment is reserved.

(T.S. SIVAGNANAM) CHIEF JUSTICE

(CHAITALI CHATTERJEE (DAS), J.) spal/mg